1.Heard Mr. S. Chidambaram, learned PCS for the Petitioner No. 2, Mr. P. Anil Mukherji on behalf of Mr. Ramesh Babu, learned counsel for the Petitioner No. 1 and Mr. P. Amarender Reddy, Ms. C. Shilpa on behalf of Mr. Y. Suryanarayana, learned counsels for the Respondents.
2.It is reported that, the matter is still pending before the Honble Supreme Court and stands posted to 11.01.2018. Hence the Post the case on 23.01.2018.