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Ravi Sanghi & Another ? v. Sanghi Industries Ltd. & (8) Others ?

Ravi Sanghi & Another ? v. Sanghi Industries Ltd. & (8) Others ?

(National Company Law Tribunal)

Transfer Petition No. TP No. 32/HDB/2016, Company Petition/Application No. CP No. 75/2008 and TP No. 32/HDB/2016? | 09-01-2018

1.Heard Mr. S. Chidambaram, learned PCS for the Petitioner No. 2, Mr. P. Anil Mukherji on behalf of Mr. Ramesh Babu, learned counsel for the Petitioner No. 1 and Mr. P. Amarender Reddy, Ms. C. Shilpa on behalf of Mr. Y. Suryanarayana, learned counsels for the Respondents.

2.It is reported that, the matter is still pending before the Honble Supreme Court and stands posted to 11.01.2018. Hence the Post the case on 23.01.2018.

Advocate List
  • For Petitioner : S. Chidambaram, P-2 PCS
  • For Respondent : P. Anil Mukherji rep Ch. Ramesh Babu, learned counsel
Bench
  • Rajeswara Rao Vittanala, Judicial Member
  • Ravikumar Duraisamy, Technical Member)
Eq Citations
  • LQ/NCLT/2018/975
Head Note

ENVIRONMENT LAW — Air Pollution — Air (Prevention and Control of Pollution) Act, 1981 — S. 17(1) — Review Petition — When maintainable