4.In the result, the petition is dismissed for non-prosecution, vide separate orders.
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Ramendra Appaiah v. Zussamen Pvt. Ltd. And Others
Ramendra Appaiah v. Zussamen Pvt. Ltd. And Others
(National Company Law Tribunal)
CP 19/10 and TP 20/16? | 16-08-2017
Advocate List
Bench
- Ratakonda Murali, Member (Judicial)
- Ashok Kumar Mishra, Member (Technical))
Eq Citations
- LQ/NCLT/2017/5030
Head Note
