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Raman Kumar v. Dlf Homes Panchkula Pvt. Ltd & 2 Ors

Raman Kumar v. Dlf Homes Panchkula Pvt. Ltd & 2 Ors

(National Consumer Disputes Redressal Commission, New Delhi)

Revision Petition No. 3131/2014 | 13-11-2014

Petitioner moved application for withdrawal of revision petition with liberty to avail alternate remedy to file civil suit. Application is allowed. Revision Petition stands dismissed as withdrawn with liberty to Petitioner to avail alternate remedy to file civil suit. -1- ......................J K.S. CHAUDHARI PRESIDING MEMBER

Advocate List
Bench
  • MR. K.S. CHAUDHARI, PRESIDING MEMBER
Eq Citations
  • LQ/NCDRC/2014/5075
Head Note