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Raghubar Singh And Others v. Jethu Mahton

Raghubar Singh And Others v. Jethu Mahton

(High Court Of Judicature At Patna)

| 09-02-1922

Advocate List
Bench
  • HON'BLE JUSTICE Coutts, J
Eq Citations
  • 65 IND. CAS. 675
  • AIR 1922 PAT 13
  • LQ/PatHC/1922/45
Head Note

CRIMINAL PROCEDURE - Bail - Anticipatory bail - When can be granted - No prima facie case made out - Bail granted - 1973 Act, Ss. 438 and 439 - Bail - Anticipatory bail - When can be granted - No prima facie case made out - Bail granted - 1973 Act, Ss. 438 and 439 - Bail - Anticipatory bail - When can be granted - No prima facie case made out - Bail granted - 1973 Act, Ss. 438 and 439