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Pyare Lal Sharma v. Emperor
Pyare Lal Sharma v. Emperor
(High Court Of Judicature At Allahabad)
6. As there is no other defect in the orders, passed under Act No. 4 [IV] of 1947 in relation to the applicants, the application is hereby dismissed. | 04-02-1948
Advocate List
Bench
- HON'BLE JUSTICE WANCHOO, J
Eq Citations
- 1948 18 AWR 75
- AIR 1948 ALL 342
- LQ/AllHC/1948/10
Head Note
