PCS for Petitioner Company is present. Heard PCS. List it for orders on 11/01/2018.
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Property Infra Tech India Pvt. Ltd v. Roc
Property Infra Tech India Pvt. Ltd v. Roc
(National Company Law Tribunal)
CP No. 211/BB/2017? | 03-01-2018
Advocate List
Bench
- Ratakonda Murali, Member (Judicial)
- Ashok Kumar Mishra, Member (Technical))
Eq Citations
- LQ/NCLT/2018/280
Head Note
