CP No. 123/58, 59, 241-242/NCLT/MB/MAH/2018
At request of the Petitioners Counsel on mentioning, list this matter on09.02.2018.
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Prateek Kumar v. Crest Entertainment & Media Pvt. Ltd. And Others
Prateek Kumar v. Crest Entertainment & Media Pvt. Ltd. And Others
(National Company Law Tribunal)
C.P. No. 123/(MAH)/2018? | 30-01-2018
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (Judicial)
- V. Nallasenapathy, Member (Technical))
Eq Citations
- LQ/NCLT/2018/3903
Head Note
CORPORATE LAW — MERGER AND ACQUISITION — MERGER — SEBI Act, 1992, S. 12A-A
