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Pragaya Agarwal v. Oriental Bank Of Commerce And Ors

Pragaya Agarwal v. Oriental Bank Of Commerce And Ors

(Debts Recovery Appellate Tribunal At Delhi)

Misc. Application No. 97/2023 | 21-03-2023

1. This matter has been taken up by me through Video Conferencing.

2. Ld. Counsel for applicant wishes to withdraw the present application. Accordingly, present application is dismissed as withdrawn.

3. File be consigned to record.

Advocate List

  • Karan Mehta

Bench
  • Brijesh Sethi, J.
Eq Citations
  • LQ
  • LQ/DRAT/2023/321
Head Note

Constitution of India — Arts. 32, 136, 142 and 147 — Ld. Counsel for applicant wishes to withdraw the present application — Accordingly, present application is dismissed as withdrawn