Mr. M. Rathinakumar, Representative for Petitioner present. Mr. Sarathbabu, Counsel for RoC also present. Heard.Reserved for order.
Are you looking for a
legal research tool ?
Get Started
Do check other products like LIBIL, a
legal due diligence tool to get a litigation check report and
Case Management tool to monitor and collaborate on cases.
Payoja Investment Pvt. Ltd. ? v. Roc
Payoja Investment Pvt. Ltd. ? v. Roc
(National Company Law Tribunal)
CP/204/2017? | 01-01-2018
Advocate List
Bench
- Ch. Mohd Sharief Tariq, Member (Judicial))
Eq Citations
- LQ/NCLT/2018/58
Head Note
ELECTIONS — REJECTION OF CANDIDATE — Grounds for rejection — Inability to produce valid documents — Non-production of valid documents — Rejection of nomination of candidate — Held, was proper
