CP No. 1291/I&BP/NCLT/MB/MAH/2017
First Call: None Present. Pass over.
Second Call: List this matter to 20.9.2017 with preemptory direction to the Petitioner to remain present on next date of hearing, failing which this petition will be dismissed for default.
Are you looking for a
legal research tool ?
Get Started
Do check other products like LIBIL, a
legal due diligence tool to get a litigation check report and
Case Management tool to monitor and collaborate on cases.
Parties R.s. Kamthe Infrastructure Developers Pvt. Ltd v. Essar Agrotech Limited
Parties R.s. Kamthe Infrastructure Developers Pvt. Ltd v. Essar Agrotech Limited
(National Company Law Tribunal)
C.P. No. 1291/(MAH)/2017 and CA No. | 14-09-2017
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (J)
- V. Nallasenapathy, Member (T))
Eq Citations
- LQ/NCLT/2017/6649
Head Note
Company Law — Petition under s. 231 of Companies Act, 1956
