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Parties Mona Pharmachem v. Uttara Foods And Feeds Pvt. Ltd

Parties Mona Pharmachem v. Uttara Foods And Feeds Pvt. Ltd

(National Company Law Tribunal)

C.P. No. 1081/(MAH)/2017 and CA No. | 29-09-2017

CP No. 1081/I&BP/NCLT/MB/MAH/2017

On the recommendation come from Insolvency & Bankruptcy of India for appointment of Mr. Shahikant Shravan Dhamne as Interim Insolvency Resolution Professional, this Bench hereby appoints Mr. Shashikant Shravan Dhamne as Interim Resolution Professional to commence insolvency resolution process basing on the order dated 19.7.2017.

Advocate List
Bench
  • B.S.V. Prakash Kumar, Member (J)
  • V. Nallasenapathy, Member (T))
Eq Citations
  • LQ/NCLT/2017/7709
Head Note

Insolvency and Bankruptcy Code, 2016 — Ss. 7, 8 and 9 — Appointment of Interim Resolution Professional — Recommendation of IBBI for appointment of Interim Resolution Professional — Recommendation accepted — Interim Resolution Professional appointed