CP No. 1339/I & BP/NCLT/MB/MAH/2017
When the Petitioner Counsel has started arguing the matter, the Counsel namely, Ms. Shruti Sardesai, appearing on behalf of the Corporate Debtor sought time to argue the matter.
Accordingly, list this matter for hearing on 19.9.2017.
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Parties Asset Reconstruction Company (india) Limited v. Precision Fasteners Ltd
Parties Asset Reconstruction Company (india) Limited v. Precision Fasteners Ltd
(National Company Law Tribunal)
C.P. No. 1339/(MAH)/2017 | 14-09-2017
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (J)
- V. Nallasenapathy, Member (T))
Eq Citations
- LQ/NCLT/2017/6524
Head Note
CORPORATE LAW — Insolvency and Bankruptcy Code, 2016, Ss. 7, 9 and 10
