Ms. G Anjhanaa, PCS, representing the PCS on record for the applicant present and prayed time for making submissions stating that the senior counsel could not attend the Tribunal due to personal inconvenience. Time extended at request. Put up on 14.09.2017 at 10.30 A.M.
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Para Enterprises Pvt. Ltd. ? Applicant v.
Para Enterprises Pvt. Ltd. ? Applicant v.
(National Company Law Tribunal)
CA/72/2017 | 06-09-2017
Advocate List
Bench
- K. Anantha Padmanabha Swamy, Member Judicial)
Eq Citations
- LQ/NCLT/2017/5856
Head Note
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16 — Appeal against order of disciplinary authority — Re-scheduling
