Counsel for Petitioner is present. He has filed memo along with annexure that, notice could not be delivered to the Director/Respondent Company and reported that, he would intimate the Tribunal about next course of action. List it on 30/01/2018.
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Next Radio Ltd v. Just Adz Informedia Pvt. Ltd
Next Radio Ltd v. Just Adz Informedia Pvt. Ltd
(National Company Law Tribunal)
CP (IB) No. 72/BB/17? | 04-01-2018
Advocate List
Bench
- Ratakonda Murali, Member (Judicial)
- Ashok Kumar Mishra, Member (Technical))
Eq Citations
- LQ/NCLT/2018/436
Head Note
