National Highways Authority Of India v. Afcons-apil Joint Venture

National Highways Authority Of India v. Afcons-apil Joint Venture

(High Court Of Delhi)

OMP (COMM) No. 10 of 2018 | 31-01-2018

Advocate List
For Petitioner
  • Ms. Pinky Anand
  • ASG with Mr. Rohit Jain
  • Mr. Sumit
  • Ms. Madhu and Ms. S. Mehra
  • Advocates
For Respondent
  • ; Mr. Sandeep Sethi
  • Sr. Advocate with Mr. Manu Seshadri
  • Mr. Ishan Bisht and Mr. Tanmay Nandi
  • Advocates
Bench
  • HON'BLE JUSTICE NAVIN CHAWLA
  • J.
Eq Citations
  • 248 (2018) DLT 379
  • LQ/DelHC/2018/278
Head Note