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National Highways Authority Of India v. Afcons-apil Joint Venture

National Highways Authority Of India v. Afcons-apil Joint Venture

(High Court Of Delhi)

OMP (COMM) No. 10 of 2018 | 31-01-2018

Advocate List
  • For Petitioner : Ms. Pinky Anand, ASG with Mr. Rohit Jain, Mr. Sumit, Ms. Madhu and Ms. S. Mehra, Advocates,

  • For Respondent : ; Mr. Sandeep Sethi, Sr. Advocate with Mr. Manu Seshadri, Mr. Ishan Bisht and Mr. Tanmay Nandi, Advocates,

Bench
  • HON'BLE JUSTICE NAVIN CHAWLA
  • J.
Eq Citations
  • 248 (2018) DLT 379
  • LQ/DelHC/2018/278
Head Note