Matter is listed today for furnishing copy of order in CA 116/2018. Registry to furnish the same. List the matter whenever any direction is sought by the Resolution Professional.
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Murali Krishna Power Controls Private Limited ? v. Servomax India Private Limited ?
Murali Krishna Power Controls Private Limited ? v. Servomax India Private Limited ?
(National Company Law Tribunal)
IA No. 116/2018 in CP (IB) No. 265/9/HDB/2017? | 02-05-2018
Advocate List
Bench
- Ratakonda Murali, Member (Judicial))
Eq Citations
- LQ/NCLT/2018/9528
Head Note
Insolvency and Bankruptcy Code, 2016 — S. 12 — Interim Resolution Professional (IRP) — Directions to be issued by IRP — Awaited
