Are you looking for a legal research tool ?
Get Started
Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

M/s Ranasaria Poly Pack Pvt Ltd v. M/s Uniworld Sugars Pvt Ltd

M/s Ranasaria Poly Pack Pvt Ltd v. M/s Uniworld Sugars Pvt Ltd

(National Company Law Tribunal, Allahabad)

CP NO. (1B)120/ALD/2017 | 05-10-2021

IA No. 299/2021

1. 2"¢ Progress Report filed by the Monitoring Agency annexing minutes of its 3 meeting of Monitoring Agency alongwith the communications, the same is taken onrecord.

2. IA is disposed of, with all just exceptions, place this report alongwith the main matter for further reference.

3. IA is disposed of.

Advocate List

  • FOR THE APPLICANT : MS. BABITA JAIN, ADV.

  • FOR THE RESPONDENT : None

Bench
  • DEEPTI MUKESH,&nbsp
  • MEMBER (JUDICIAL)
  • SUMITA PURKAYASTHA, MEMBER (TECHNICAL)
Eq Citations
  • LQ/NCLT/2021/1540
Head Note

Telecommunication Laws — Telecom Regulatory Authority of India Act, 1997 (24 of 1997) — S. 11-A — Progress Report of Monitoring Agency — Allowed