Learned Counsel for the petitioner is present. Heard the matter.
Order reserved.
Are you looking for a
legal research tool ?
Get Started
Do check other products like LIBIL, a
legal due diligence tool to get a litigation check report and
Case Management tool to monitor and collaborate on cases.
M/s. Pipl Management's Consultancy And Investments (p.) Ltd. ? -and M/s. Pipl Management's Consultancy And Investments (p.) Ltd. ? v. Mr. Vikram Shah
M/s. Pipl Management's Consultancy And Investments (p.) Ltd. ? -and M/s. Pipl Management's Consultancy And Investments (p.) Ltd. ? v. Mr. Vikram Shah
(National Company Law Tribunal)
CAA-284/(ND)/2017 | 03-10-2017
Advocate List
Bench
- R. Varadharajan, Member (Judicial))
Eq Citations
- LQ/NCLT/2017/7800
Head Note
