PER PARTHA SARATHI CHAUDHURY, JM : This appeal preferred by the assessee emanates from the order of the Ld. CIT(Appeals)-2, Raipur (C.G.) dated 10.01.2018 for the assessment year 2014-15 as per the grounds of appeal on record. ITA No. 31/RPR/2018 A.Y.2014-15
2. At the outset, Ld. Authorised Representative of assessee has filed an application dated 22.04.2019 praying for withdrawing the appeal. Ld. DR has not objected to the prayer of the assessee for withdrawal of the appeal. Hence, we permit the withdrawal. Appeal of assessee is dismissed being withdrawn.
3. In the result, appeal of assessee is dismissed being withdrawn . Order pronounced on 13 th day of May, 2019. Sd/- Sd/- MITHA LAL MEENA PARTHA SARATHI CHAUDHURY ACCOUNTANT MEMBER JUDICIAL MEMBER / RAIPUR ; / Dated : 13 th May, 2019. SB / Copy of the Order forwarded to :
1. / The Appellant.
2. / The Respondent.
3. The CIT (Appeals)-2, Raipur (C.G.)
4. The CIT-2, Raipur.
5. , , , / DR, ITAT, Raipur Bench, Raipur.
6. / Guard File. // True Copy // / BY ORDER, / Private Secretary , / ITAT, Raipur.