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M/s Kalyan Bux Murari Lal, Jaipur v. Cit, Kota

M/s Kalyan Bux Murari Lal, Jaipur v. Cit, Kota

(Income Tax Appellate Tribunal, Jaipur)

Income Tax Appeal No. 368/Jpr/2012 | 18-04-2013

PER V. DURGA RAO, JM:- This is an appeal filed by the assessee against the order of the ld. CIT, Kota dated 07-03-2012 u/s 263 of the Act.

2.1 During the course of hearing, the ld. AR of the assessee has not pressed the appeal of the assessee for which the ld. DR has no objection. Hence, in view of the submissions, we dismiss the appeal of the assessee being not pressed. 2

3.0 In the result, the appeal of the assessee is dismissed being not pressed. The Order is pronounced in the open Court immediately after conclusion of hearing on 18-04-2013. Sd/- Sd/- (B.R. JAIN) (V. DURGA RAO) ACCOUNTANT MEMBER JUDICIAL MEMBER Jaipur Dated: 18 th April, 2013 *Mishra Copy forwarded to:-

1. M/s. Kalyan Bux Murari Lal, Gangpur City

2. The ld. CIT , Kota By Order 3..The ld. DR 4.The Guard File (IT No.368/JP/12) A.R. ITAT: JAIPUR

Advocate List
Bench
  • SHRI B.R. JAIN
  • SHRI V DURGA RAO
Eq Citations
  • LQ/ITAT/2013/3368
Head Note

1961, S. 263 — Appeal under — Not pressed — Dismissed