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Mr. Manohar Gopaldas Lulla And Ors v. M/s Pacific Orient Genesis

Mr. Manohar Gopaldas Lulla And Ors v. M/s Pacific Orient Genesis

(Real Estate Regulatory Authority Maharashtra)

Complaint No. CC005000000075023 with Complaint No. CC005000000075026 with Complaint No. CC00500 0000075027 with Complaint No. CC005000000075051 with Complaint No. CC005000000075052 with Complaint No. CC00500000007505 with Complaint No. CC005000000075059 with Complaint No. CC005000000075060 with Complaint No. CC005000000075061 with Complaint No. CC005000000075078 with Complaint No. CC005000000075079 with Complaint No. CC005000000075118 with Complaint No. CC005000000075119 with Complaint No. CC005000000075120 with Complaint No. CC005000000075176 with Complaint No. CC005000000075177 with Complaint No. CC005000000075201 with Complaint No. CC005000000075209 with Complaint No. CC005000000085292 | 09-11-2021

1. Both parties confirmed that the matter is amicably settled in the conciliation forum and the conciliation terms be taken on record.

2. In view of above the matter stands disposed with settlement terms on record.

3. No order as to Cost. 

Advocate List

  • Complainant Adv Sudip Kenjalkar

  • Respondent Mr. Iqbal

Bench
  • AJoy Mehta, Chairperson
Eq Citations
  • LQ/RERA/2021/1315
Head Note

Patents — Settlement — Patent infringement suit — Settlement in conciliation forum — Terms of settlement recorded — No order as to costs