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Mohendra Lall Mitter And Ors v. Anundo Coomar Mitter And Ors

Mohendra Lall Mitter And Ors v. Anundo Coomar Mitter And Ors

(High Court Of Judicature At Calcutta)

| 14-01-1897

Authored By : Francis Maclean, O Kinealy, Trevelyan

Francis Maclean, C.J., O Kinealy, J. and Trevelyan, J.

1. were of opinion that the order was appealable, and theyaccordingly heard and dismissed the appeal. [The rest of the decision, however,is immaterial for the purposes of this report.]

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Mohendra Lall Mitter and Ors. vs. Anundo Coomar Mitter andOrs. (14.01.1897 - CALHC)



Advocate List
Bench
  • Francis Maclean, C.J., O' Kinealy
  • Trevelyan, JJ.
Eq Citations
  • (1897) ILR 25 CAL 236
  • LQ/CalHC/1897/8
Head Note