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Mohd. Usman v. Mst. Surayya Begum
Mohd. Usman v. Mst. Surayya Begum
(High Court Of Delhi)
C.M. (M) No. 288 of 1989 | 23-07-1990
Advocate List
-
For Petitioner : Mr. J.M. Lal, Advocate,
- For Respondent : ; Mr. Ishwar Sahai with Mr. Rajesh Goel and Ms. Tasleem Ahmed, Advocates, for the Petitioner
Bench
- HON'BLE JUSTICE SUNANDA BHANDARE
- J.
Eq Citations
- 1990 (2) RCR (RENT) 408
- LQ/DelHC/1990/287
Head Note
