Modern Dental College & Research Centre & Others v. State Of Madhya Pradesh & Others

Modern Dental College & Research Centre & Others v. State Of Madhya Pradesh & Others

(Supreme Court Of India)

Interlocutory Application No. 67-68 & 73-79 In Civil Appeal No. 4060 Of 2009 | 12-02-2015

I.A. Nos. 77-78 and I.A. No. 79

By these applications, applicant(s) seek the following relief :

"Direct that the interim order dated 27.05.2009 as clarified by the order dated 03.04.2012 made by this Honble Court be extended for the academic session 2015-2016."

2. Learned senior counsel appearing for the applicant(s) submits that the other side has no objection if the interim order dated 27.05.2009 as clarified by the order dated 03.04.2012 made by this Honble Court is extended for the academic session 2015-2016.

3. In view of the submission so made by learned counsel for the applicants, we direct that the interim order passed on 27.05.2009 as clarified by order dated 03.04.2012 shall continue for the academic year 2015-2016.

4. I.A. Nos.77-78 and I.A. No. 79 stand disposed of.

I.A.Nos. 73-74 and I.A. Nos.75-76

Dismissed.

I.A.Nos. 67-68

List these applications along with the main matter.

Advocate List
Bench
  • HON'BLE CHIEF JUSTICE MR. H.L. DATTU
  • HON'BLE MR. JUSTICE A.K. SIKRI
  • HON'BLE MR. JUSTICE ARUN MISHRA
Eq Citations
  • LQ/SC/2015/209
Head Note

Constitution of India — Arts. 14, 19(1)(g) and 21 — Reservation for SC/ST students in medical colleges — Interim order passed on 27.05.2009 as clarified by order dated 03.04.2012 — Extension for academic year 2015-2016 — Allowed — Supreme Court has no objection if interim order is extended for academic year 2015-2016 — IA Nos. 77-78 and IA No. 79 stand disposed of — IA Nos. 73-74 and IA Nos. 75-76 dismissed — IA Nos. 67-68: List these applications along with the main matter