Are you looking for a legal research tool ?
Get Started
Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

Md. Hasibullah v. The Kolkata Municipal Corporation & Ors

Md. Hasibullah v. The Kolkata Municipal Corporation & Ors

(High Court Of Judicature At Calcutta)

WPO 99 of 2021 | 04-03-2021

1. The Court : On the prayer of the learned Advocate for the petitioner, let the matter appear in the list on 22nd March, 2021.

2. Service in the meantime.

Advocate List

  • Mr. Syed Nasim Aejaz, Advocate for the petitioner.

  • Mr. Gopal Chandra Das, Ms. Manisha Nath, Advocates for K. M. C.

Bench
  • HON'BLE JUSTICE AMRITA SINHA
Eq Citations
  • LQ/CalHC/2021/1583
Head Note

Election — Rejection of nomination — Grounds — Non-disclosure of criminal cases — Rejection of nomination of candidate on ground of non-disclosure of criminal cases, held, not proper