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M.c.mehta v. Union Of India & Ors

M.c.mehta v. Union Of India & Ors

(Supreme Court Of India)

IA NO. 76602/2017 in Writ Petition(s)(Civil) No(s).4677/1985 | 16-02-2018

1. Learned counsel for the applicant says that the land on which the park is located belongs to the applicant and was surrendered in terms of the judgment and order dated 10.05.1996 and thereafter confirmed by the judgment and order dated 25.03.2010.

2. Learned counsel for the applicant says that the applicant is willing to maintain the park.

3. According to the Delhi Development Authority (DDA), a public notice was issued inviting applications for maintaining the park and then allotted to DLF for maintaining the park.

4. A detailed affidavit should be filed by the DDA as well as DLF within two weeks.

5. List the application immediately thereafter.

Advocate List
  • For Petitioner(s) Mr. Ranjit Kumar, Sr. Advocate (A.C.) Mr. A.D.N. Rao, Advocate (A.C.) Ms. Anitha Shenoy, Advocate (A.C.) Ms. Rashmi Nandakumar, Adv. Mr. Sudipto Sircar, Adv. Ms. Srishti Agnihotri, Adv. Ms. Tulika Chikker, Adv. Ms. Remya Raj, Adv. Petitioner-in-person
  • For Respondent(s) Mr. A.N.S. Nadkarni, ASG UOI Mr. A.K. Panda, Sr. Adv. Mr. S. Wasim A. Qadri, Adv. Mr. Ajay Kumar Singh, Adv. Mr. R.K. Rathore, Adv. Mr. D.L. Chidananda, Adv. Mr. Arun Kumar Yadav, Adv. Mr. Amrish Kumar Sharma, Adv. Mr. Ritesh Kumar, Adv. Mr. Raj Bahadur, Adv. Mr. Zaid Ali, Adv. Mr. Amit Sharma, Adv. Mr. B.V. Balram Das, Advocate Ms. Anil Katiyar, Advocate Mr. G.S. Makker, Adv. Mr. D.N. Goburdhun, Advocate Ms. Pallavi Chopra, Adv. SDMC Mr. Sanjiv Sen, Sr. Adv. Mr. Praveen Swarup, Advocate Mr. R.K. Singh, Adv. Mr. Ajay Kumar Giri, Adv. DDA Mr. A. Sharan, Sr. Adv. Mr. Vishnu B. Saharya, Adv. Mr. Viresh B. Saharya, Adv. for M/S Saharya & Co. Mr. Anil Grover, Adv. NDMC Ms. Noopur Singhal, Adv. Mr. Satish Kumar, Adv. CPCB Mr. Vijay Panjwani, AOR Mr. Bimal Roy Jad, Adv. for M/s. Karanjawala & Co. 76602 Mr. P. Chidambaram, Sr. Adv. Mr. Sumit Goel, Adv. Mr. Tanuj Agarwal, Adv. Ms. Pratyusha Priyadarshini, Adv. for M/s. Parekh & Co.
Bench
  • HON'BLE MR. JUSTICE MADAN B. LOKUR
  • HON'BLE MR. JUSTICE DEEPAK GUPTA
Eq Citations
  • (2019) 12 SCC 543
  • LQ/SC/2018/241
Head Note