1. We concur in the opinion of the Subordinate Judge.
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Manohar Ramchandra And Others v. Lakshman Mahadev
Manohar Ramchandra And Others v. Lakshman Mahadev
(High Court Of Judicature At Bombay)
| 26-02-1885
Advocate List
Bench
- HONBLE JUSTICE CHARLES SARGENT
- C.J.
- HONBLE JUSTICE H.M. BIRDWOOD
- J.
Eq Citations
- ILR 1885 9 BOM 371
- LQ/BomHC/1885/18
Head Note
2. Evidence Act, 1872 — S. 114 — Presumption of innocence — Presumption of dowry death — Not rebutted — Husband and in-laws acquitted
