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Maniben Khatau Shethiya Memorial Trust v. H J Patel Charitable Trust

Maniben Khatau Shethiya Memorial Trust v. H J Patel Charitable Trust

(High Court Of Gujarat At Ahmedabad)

R/SPECIAL CIVIL APPLICATION NO. 5513 of 2022 | 21-03-2022

1. Learned advocate Mr. Devansh Kakkad with learned advocate Mr. L.M. Zala for the petitioners seeks permission to withdraw the present petition.

2. Permission, as prayed for, is granted. Hence, the present petition stands disposed of as withdrawn.

Advocate List
  • MR LAXMANSINH M ZALA

  • MR BRIJ V SHETH

Bench
  • HON'BLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Eq Citations
  • LQ
  • LQ/GujHC/2022/4892
Head Note

Election Petition — Rejection of nomination — Petitioner seeking permission to withdraw petition — Permission granted