Mahle Anand Filter Systems Pvt. Ltd. (formerly Known As Mahle Filter Systems India Pvt. Ltd.) v. Assistant Commissioner Of Income Tax Circle 6(1) New Delhi

Mahle Anand Filter Systems Pvt. Ltd. (formerly Known As Mahle Filter Systems India Pvt. Ltd.) v. Assistant Commissioner Of Income Tax Circle 6(1) New Delhi

(Supreme Court Of India)

Petition(s) for Special Leave to Appeal (C) No. 17167/2019 | 07-07-2023

1. Heard learned counsel for the petitioner.

2. We do not find any reason to interfere with the order impugned in this petition.

3. The special leave petition is, accordingly, dismissed.

4. Pending application(s), if any, shall stand disposed of.

Advocate List
Bench
  • HON'BLE MR. JUSTICE ANIRUDDHA BOSE
  • HON'BLE MR. JUSTICE SANJAY KUMAR
Eq Citations
  • [2023] 456 ITR 29
  • [2023] 294 TAXMAN 162
  • LQ/SC/2023/1278
Head Note

Land Acquisition Act, 1894 — Ss. 17 and 31 — Compensation — Interest on — Interest on compensation awarded — No interference with award of interest on compensation by Tribunal