CP 281/241/NCLT/MB/MAH/2017
For the parties have reported Settlement is likely to happen, at their request list this matter on 22.1.2018.
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Mahendra Prasad Mandal v. Shree Commercial Interiors Pvt. Ltd
Mahendra Prasad Mandal v. Shree Commercial Interiors Pvt. Ltd
(National Company Law Tribunal)
CP No. 281/(MAH)/2017? | 05-01-2018
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (Judicial)
- V. Nallasenapathy, Member (Technical))
Eq Citations
- LQ/NCLT/2018/573
Head Note
Companies Act, 2013 — Ss. 241 and 252 — Merger and amalgamation of companies — Likelihood of settlement in CP proceedings — Matter adjourned
