CP No. 281/241/NCLT/MB/MAH/2007
On the ground that settlement talks are in progress, at request of the Petitioner Counsel, list this matter on 9.2.2018.
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Mahendra Prasad Mandal v. Shree Commercial Interiors Pvt. Ltd
Mahendra Prasad Mandal v. Shree Commercial Interiors Pvt. Ltd
(National Company Law Tribunal)
CP No. 281/2017? | 22-01-2018
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (Judicial)
- V. Nallasenapathy, Member (Technical))
Eq Citations
- LQ/NCLT/2018/3006
Head Note
CORPORATE LAW — Compromise/Cession/Amalgamation/Merger/Sale and Purchase — Settlement talks in progress — Matter listed on 9.2.2018
