Q. What are the equivalent citations for Kunj Behari Das and Others vs Emperor ?

The equivalence citation are1936 AWR 439 ; 162 IND. CAS. 736 ; AIR 1936 ALL 322 ; LQ/AllHC/1936/47 ;

Kunj Behari Das And Others Vs. Emperor On 20 February, 1936

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Kunj Behari Das And Others v. Emperor

(High Court Of Judicature At Allahabad)

| 20-02-1936

Advocate List

Bench

HON'BLE JUSTICE ALLSOP, J

Eq Citations

1936 AWR 439
162 IND. CAS. 736
AIR 1936 ALL 322
LQ/AllHC/1936/47

Head Note

CRIMINAL PROCEDURE - Bail - Anticipatory bail - When not warranted - Accused, a member of a gang of dacoits, alleged to have been involved in a dacoity, and to have fired at the police party, and to have threatened to kill the police party - Held, the mere fact that the accused was a member of a gang of dacoits, would not warrant his arrest - Bail, therefore, granted