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Kalpesh Khushaldas Goradia v. Manilon Textiles Mills Pvt. Ltd

Kalpesh Khushaldas Goradia v. Manilon Textiles Mills Pvt. Ltd

(National Company Law Tribunal)

C.P. No. 1728/I&BC/(MB)/2017? | 05-04-2018

M.K. Shrawat, Judicial Member: The Learned Representative of the Petitioner is present.

2.One of the Director of the Respondent/debtor is present. It is stated that there is possibility of Settlement considering the smallness of the debt. Opportunity granted to settle it outside the Court.

3.The matter is listed for hearing on09.04.2018.

Advocate List
Bench
  • M.K. Shrawat, Judicial Member)
Eq Citations
  • LQ/NCLT/2018/7406
Head Note

Limitation Act, 1963 — S. 11 — Debt of Rs. 1.5 lakhs — Opportunity granted to settle it outside Court