Q. What are the equivalent citations for Kade Mandal vs Ahadali Molla ?

The equivalence citation are6 IND. CAS. 594 ; LQ/CalHC/1910/141 ;

Kade Mandal Vs. Ahadali Molla On 17 March, 1910

Q: Q. What was the bench assigned for the case Kade Mandal vs Ahadali Molla?

HONBLE CHIEF JUSTICE MR. LAWRENCE JENKINS, HONBLE MR. JUSTICE DOSS

iDraf

Decision

Open iDraf

Kade Mandal v. Ahadali Molla

Kade Mandal
v.
Ahadali Molla

(High Court Of Judicature At Calcutta)

No. | 17-03-1910

[1] In these cases, we do not think that the relation of landlord and tenant is made out and we, therefore, must decline to interfere. The decree will accordingly stand. The rules are discharged with costs; hearing fee, one gold mohur in. each case.

Advocates List

For The Appearing Parties ---.

Bench List

HON'BLE CHIEF JUSTICE MR. LAWRENCE JENKINS

HON'BLE MR. JUSTICE DOSS

Eq Citation

6 IND. CAS. 594

LQ/CalHC/1910/141

HeadNote

Rent Control and Eviction — Relationship of landlord and tenant — Held, not made out

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