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Jose Fernandes (through Lrs) & 2 Ors v. Branch Manager, State Bank Of India & Anr

Jose Fernandes (through Lrs) & 2 Ors v. Branch Manager, State Bank Of India & Anr

(National Consumer Disputes Redressal Commission, New Delhi)

Revision Petition No. 4766/2013 | 26-02-2014

The matter was passed over. On the second call, none is present on behalf of the petitioner. It would be pertinent to point out that on the last date of hearing, i.e. on 3.2.2014 also none appeared for the petitioner. Since, nobody is appearing on behalf of the petitioner for two consecutive dates, present revision petition is hereby dismissed in default. ......................J V.B. GUPTA -1- PRESIDING MEMBER ...................... REKHA GUPTA MEMBER

Advocate List
Bench
  • MR. V.B. GUPTA, PRESIDING MEMBER
  • MRS. REKHA GUPTA, MEMBER
Eq Citations
  • LQ/NCDRC/2014/955
Head Note

Criminal Trial — Revision petition — Default — Petitioner not appearing for two consecutive dates — Revision petition dismissed in default