Counsel for petitioner is present. He has already filed an affidavit. List it for Orders on 18.04.2018.
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Ipsator Analytics Pvt. Ltd. ? Petitioner/company v. Roc ? S/company
Ipsator Analytics Pvt. Ltd. ? Petitioner/company v. Roc ? S/company
(National Company Law Tribunal)
CP No. 109/BB/2018? | 03-04-2018
Advocate List
- For Petitioner : Advocates/PCS's name
- For Respondent : the Petitioner Mr. Manjunath S Advocate 99005792454
Bench
- Ratakonda Murali, Member (Judicial)
- Ashok Kumar Mishra, Member (Technical))
Eq Citations
- LQ/NCLT/2018/7147
Head Note
Constitution of India — Arts. 226 and 32 — Writ of Mandamus — Writ of Mandamus issued directing respondents to consider the representation of petitioner and pass appropriate orders within a period of four weeks
