CP 07/I&BP/NCLT/MB/MAH/2018
At request of the parties, list this matter on 8.2.2017.
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Ingram Micro India Pvt. Ltd v. Mobilestore Services Ltd
Ingram Micro India Pvt. Ltd v. Mobilestore Services Ltd
(National Company Law Tribunal)
CP No. 07/2018? | 22-01-2018
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (Judicial)
- V. Nallasenapathy, Member (Technical))
Eq Citations
- LQ/NCLT/2018/2981
Head Note
CORPORATE LAW — COMPANY LAW — CORPORATE GOVERNANCE — Corporate Social Responsibility (CSR) — CSR expenditure — Non-expenditure of CSR amount — Consequences of — Penalty for — CSR Rules, 2014, r. 8
