CP No. 07/I&BP/NCLT/MB/MAH/2018
Wrongly on Board.
Matter is already listed on08.02.2018.
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Ingram Micro India Pvt. Ltd v. Mobilestore Services Ltd
Ingram Micro India Pvt. Ltd v. Mobilestore Services Ltd
(National Company Law Tribunal)
C.P. No. 07/2018? | 30-01-2018
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (Judicial)
- V. Nallasenapathy, Member (Technical))
Eq Citations
- LQ/NCLT/2018/3867
Head Note
Company Law — Board of Directors — Non-executive director — Appointment of — Appointment of non-executive director as Chairman of Board of Directors — Validity of — NCLT Act, 2016, Ss. 168 and 169
