In view of the Bench sitting at 11:30 a.m., a request for adjournment is being made. At request, adjourned to 22ndJanuary, 2018.
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In The Matter Of Vardavinayaka Software And Engineering Pvt. Ltd v. Ms. Lakshmi Gurung
In The Matter Of Vardavinayaka Software And Engineering Pvt. Ltd v. Ms. Lakshmi Gurung
(National Company Law Tribunal)
Appeal No. 250/252/ND/2017? | 10-01-2018
Advocate List
- For Petitioner : Mohd. Atif, Advocate, Mr. Chinmay Roy,
- Mr. Kumar Shivam, Advocates
- For Respondent : the Petitioner;
Bench
- Deepa Krishan, Member (Technical)
- Ina Malhotra, Member (Judicial))
Eq Citations
- LQ/NCLT/2018/1307
Head Note
