Notice to the petitioner through counsel as well as to the ROC returnable on 5thFebruary, 2017.
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In The Matter Of Tpg Software Pvt. Ltd v.
In The Matter Of Tpg Software Pvt. Ltd v.
(National Company Law Tribunal)
CP 02/17/ND/2017? | 11-01-2018
Advocate List
Bench
- Deepa Krishan, Member (Technical)
- Ina Malhotra, Member (Judicial))
Eq Citations
- LQ/NCLT/2018/1398
Head Note
A. Companies Act, 1956, Ss. 149, 150(1) & (2) and 151(1)
