Learned Advocate Mr. D N Raval present for Applicant.
Heard arguments of learned Counsel for Applicant.
Order reserved.
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In The Matter Of Lyka Labs Ltd v.
In The Matter Of Lyka Labs Ltd v.
(National Company Law Tribunal)
CA(CAA) No. 2/NCLT/AHM/2018? | 15-01-2018
Advocate List
Bench
- Bikki Raveendra Babu, Member (Judicial)
- Manorama Kumari, Member (Judicial))
Eq Citations
- LQ/NCLT/2018/1843
Head Note
Constitution of India — Art. 137 — Writ of Certiorari — Validity of — Supreme Court's order in
