CSP 1103/230-232/NCLT/MB/MAH/2017
Company Petition is allowed vide separate order.
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In The Matter Of Jc Retail India Pvt. Ltd v.
In The Matter Of Jc Retail India Pvt. Ltd v.
(National Company Law Tribunal)
C.S.P. No. 1103/(MAH)/2017 | 01-02-2018
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (Judicial)
- V. Nallasenapathy, Member (Technical))
Eq Citations
- LQ/NCLT/2018/4190
Head Note
Incorporation and Formation of Companies, Societies etc. — Company Law Board — Powers of Company Law Board — Company Law Board (Amendment) Act, 2016 (10 of 2016)
