R. Varadharajan, Judicial Member: Due to paucity of time arising out of sitting in the Double Bench, the matter was not able to be taken up. Hence, the same is adjourned to 19.2.2018.
2.List on 19.2.2018.
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In The Matter Of Aradhana Plaza (p) Ltd. ? v.
In The Matter Of Aradhana Plaza (p) Ltd. ? v.
(National Company Law Tribunal)
CA-233/(ND)/2017? | 01-02-2018
Advocate List
Bench
- R. Varadharajan, Judicial Member)
Eq Citations
- LQ/NCLT/2018/4124
Head Note
Weights and Measures — Weights and Measures Act, 1976 — Ss. 30, 31 and 32 — Appeal against order of Central Government — Adjournment
