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In Re Alarming Rise In The Number Of Reported Child Rape Incidents v.

In Re Alarming Rise In The Number Of Reported Child Rape Incidents
v.

(Supreme Court Of India)

SMW(Crl.) No.1/2019 | 02-09-2019

1. Before passing any order in this application, we would like to have a report from Mr. Dharmesh Sharma, District & Sessions Judge (West) that what is the realistic time frame for deciding the cases. He should file report by 06.09.2019.

2. List on 06.09.2019.

Advocates List

Counsel for the parties:  (Mr. V. Giri, Sr. Advocate (A.C.) Mr. S. Shankar, Adv. By Courts Motion, AOR Mr. Tushar Mehta, SG Mr. Kanu Agrawal, Adv. Mr. Rajat Nair, Adv. Mr. Siddharth Dave, Sr. Adv. Mr. Sunil Singh, Adv. Mr. Rajvardhan Visen, Adv. Mr. Prem Sunder Jha, AOR Dr. Manish Singhvi, Sr. Adv. Mr. Satyendra Kumar, Adv. Mr. Shailja Nanda Mishra, Adv. Mr. Harsha Vinoy, Adv. Mr. Milind Kumar, AOR Mr. Abhinav Mukerji, AOR Mrs. Bihu Sharma, Adv. Ms. Pratishtha Vij, Adv. Mr. Ranjit Kumar, Sr. Adv. Mr. Sarvesh Singh Baghel, AOR Ms. Garima Prasad, Adv. Mr. Pranav Kashyap, Adv. Mr. Rishi Raj Sharma, Adv. Ms. Saumya Jaikaran Singh, Adv. Ms. Harshita Raghuvanshi, Adv. Mr. Dhirendra singh Parmar, Adv. Mr. Siddhesh Kotwal, Adv. Ms. Bansuri Swaraj, Adv. Ms. Arshiya Ghosh, Adv. Mr. Divyansh Tiwari, Adv. Mr. Shourajeet Chakravarty, Adv. Ms. Ana Upadhyay, Adv. Mr. Subhasish Mohanty, AOR Mr. D. Rama Krishna Reddy, Adv. Ms. Poonam Kaushik, Adv. Ms. Gagan Deep Kaur, Adv.

For Petitioner
  • Shekhar Naphade
  • Mahesh Agrawal
  • Tarun Dua
For Respondent
  • S. Vani
  • B. Sunita Rao
  • Sushil Kumar Pathak

Bench List

HON'BLE MR. JUSTICE DEEPAK GUPTA

HON'BLE MR. JUSTICE ANIRUDDHA BOSE

Eq Citation

(2020) 7 SCC 98

LQ/SC/2019/1361

HeadNote

Criminal Procedure Code, 1973 — S. 311 — Delayed trial — Realistic time frame for deciding cases — District Judge directed to file report

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