1.The matter was part heard by the Bench of Ms. Ina Malhotra Member (J) and Mr. S.K. Mohapatra, Member (Technical). Renotify this case for further consideration on 16.3.2018, to be released from part heard and to be listed before the regular Bench on 30/31stJuly, 2018 for final disposal.
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Harleen Kaur Sethi v. P.s. Sethi Management Services Pvt. Ltd
Harleen Kaur Sethi v. P.s. Sethi Management Services Pvt. Ltd
(National Company Law Tribunal)
C.P. No. 117(ND)14? | 13-03-2018
Advocate List
- For Petitioner : Mr. U.K. Chaudhary, Sr. Advocate with Mr. Amir S. Pasrich, Ms. Priyanka Raj
- Mr. Himanshu Vij, Advocates
- For Respondent : the Respondent(s)
Bench
- Deepa Krishan, Technical Member
- Ina Malhotra, Judicial Member)
Eq Citations
- LQ/NCLT/2018/6673
Head Note
