Hanmant Ramchandra Kulkarni v. Secretary Of State For India

Hanmant Ramchandra Kulkarni v. Secretary Of State For India

(High Court Of Judicature At Bombay)

Appeal under the Letters Patent No. 38 of 1927 | 29-08-1929

S.S. Patkar, J.




 

Advocate List
Bench
  • HON'BLE JUSTICE S.S. PATKAR
  • HON'BLE JUSTICE A.C. WILD
Eq Citations
  • 1930 (32) BOMLR 155
  • AIR 1930 BOM 254
  • ILR 1930 54 BOM 125
  • LQ/BomHC/1929/109
Head Note