Q. What are the equivalent citations for GUJARAT STATE FERTILIZER & CHEMICALS LTD vs HARISHBHAI JAMNADAS PATEL ?

The equivalence citation are LQ/NCDRC/2011/110 ;

Q. What was the bench assigned for the case GUJARAT STATE FERTILIZER & CHEMICALS LTD vs HARISHBHAI JAMNADAS PATEL?

MR. R.K. BATTA, PRESIDING MEMBER , MR. VINAY KUMAR, MEMBER

GUJARAT STATE FERTILIZER & CHEMICALS LTD Vs. HARISHBHAI JAMNADAS PATEL On 11 January, 2011

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Gujarat State Fertilizer & Chemicals Ltd v. Harishbhai Jamnadas Patel

(National Consumer Disputes Redressal Commission, New Delhi)

Revision Petition No. 4127/2010 | 11-01-2011

Heard Counsel for the Petitioner for quite some time. Balancing the material on record as also the reports, both the fora below have come to concurrent findings which we are not inclined to interfere in the exercise of revisional jurisdiction under Section 21(b) of Consumer Protection Act,

1986. The revision is, accordingly, dismissed with no order as to costs. ......................J R.K. BATTA PRESIDING MEMBER ...................... VINAY KUMAR MEMBER -1-

Advocate List

Bench

MR. R.K. BATTA, PRESIDING MEMBER
MR. VINAY KUMAR, MEMBER

Eq Citations

LQ/NCDRC/2011/110

Head Note

Consumer Protection — Revision — Concurrent findings — Dismissal of revision — Concurrent findings of District Forum and State Commission — Revision dismissed