Q. What are the equivalent citations for G.R. Infratech Pvt. Ltd vs G.R. Infraprojects Pvt Ltd ?

The equivalence citation are LQ/NCLT/2018/5573 ;

Q. What was the bench assigned for the case G.R. Infratech Pvt. Ltd vs G.R. Infraprojects Pvt Ltd?

Bikki Raveendra Babu, Member (Judicial) , Manorama Kumari, Member (Judicial))

G.R. Infratech Pvt. Ltd Vs. G.R. Infraprojects Pvt Ltd On 15 February, 2018

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G.r. Infratech Pvt. Ltd v. G.r. Infraprojects Pvt Ltd

(National Company Law Tribunal)

CP(CAA) No. 41/NCLT/AHM/2018 CA(CAA) No. 159/NCLT/AH M/2017? | 15-02-2018

Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Petitioners.

Proof of service of notice of date of hearing on Statutory authorities filed.

Proof of publication filed.

No representation received from public.

Reply filed by petitioner.

Heard arguments of Learned Counsel for petitioner.

Order reserved.

Advocate List

Bench

Bikki Raveendra Babu, Member (Judicial)
Manorama Kumari, Member (Judicial))

Eq Citations

LQ/NCLT/2018/5573

Head Note

Environment Protection and Pollution Control — Air (Prevention and Control of Pollution) Act, 1981 — S. 18(1) — Direction to State Government to take action against polluters — Dismissed