Governor-general In Council v. Joynarain Ritolia
(High Court Of Judicature At Patna)
| 30-04-1947
Advocate List
Bench
- HON'BLE JUSTICE Meredith, J
Eq Citations
- AIR 1948 PAT 36
- LQ/PatHC/1947/65
Head Note
CRIMINAL PROCEDURE - 1973 Act, Ss. 397 and 401 to 403 - Appeal against acquittal - Acquittal of accused in trial court, confirmed by High Court - Appeal against acquittal dismissed by Supreme Court - No substantial question of law involved - Appeal dismissed
